Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Bihar - Subsection Section 63(1) in The Bihar Municipal Election Rules, 2007 (1)The Presiding Officer shall establish the identity of a voter on the basis of such records/papers/certificates as the State Election Commission may determine.
