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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(viii) in Chota Nagpur Tenancy Act, 1908

(viii)to prescribe the officer to whom and the manner in which appeals shall lie from orders or decisions passed by Revenue Officer under Section 61, Section 85, Section 87, Section 89, Chapter XIII, Chapter XIV, Chapter XV or Section 252;