Madhya Pradesh High Court
Texmo Pipes And Product Limited vs Presiding Officer on 11 September, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21679 of 2022 (TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS) Dated : 11-09-2023 Parties through their counsel.
Due to paucity of time, the case is adjourned.
(SUJOY PAUL) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 9/12/2023 10:34:12 AM