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Madhya Pradesh High Court

Texmo Pipes And Product Limited vs Presiding Officer on 11 September, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21679 of 2022 (TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS) Dated : 11-09-2023 Parties through their counsel.

Due to paucity of time, the case is adjourned.

(SUJOY PAUL) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 9/12/2023 10:34:12 AM