Himachal Pradesh High Court
Shyam Lal Verma vs . State Of H.P. & Anr. on 6 September, 2022
Bench: Sabina, Sushil Kukreja
Shyam Lal Verma Vs. State of H.P. & Anr.
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CWP No.3007 of 2022 06.09.2022 Present: Mr. Mandeep Chandel, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Learned counsel for the petitioner, requests for an adjournment. r As requested, list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge September 06, 2022 (Subhash/gaurav) ::: Downloaded on - 06/09/2022 20:12:10 :::CIS