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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1)(ii) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(ii)that he has attained the age of 21 years but not attained the age of 32 years on 1st January of the year in which notification inviting applications is issued by the Commission :