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State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

8. Conditions of eligibility.

(1)In order to be eligible to compete in the examination, a candidate must satisfy the following conditions, namely :-
(i)that he is a permanent resident of the State ;
(ii)that he has attained the age of 21 years but not attained the age of 32 years on 1st January of the year in which notification inviting applications is issued by the Commission :
Provided that the upper age limit shall be 34 years, in case of the following :-
(a)Candidates belonging to Scheduled Castes/Scheduled Tribes/ RBA/Social Castes/ALC ;
(b)Candidates holding a civil post in the State in substantive capacity :
Provided that the upper age limit for physically challenged candidates shall be 35 years irrespective of the category to which such a candidate belongs.Provided further that a candidate who has completed 02 years service on 1st January of the year in which notification inviting applications is issued by the Commission in substantive capacity to be certified by his, Head of Department, shall alone, be eligible to claim the benefit of upper age limit under clause (b) above :Provided also that for good and sufficient reasons, to be recorded in writing, the Government may prescribe for any particular examination any other upper age limit for open category and reserved category candidates.
(iii)that he holds, notwithstanding anything to the contrary contained in the recruitment rules of various services and posts mentioned in rule (1), a Bachelor's degree of a recognized University in India or of a foreign University declared by Government in consultation with the Commission to be equivalent to the degree of a recognized Indian University :
Provided that candidates who have appeared fully in any examination on or before the last date for receipt of application forms for preliminary examination for such degree from any such University the passing of which would render them eligible to appear in the examination, but the results of their examination has not been declared, or they have not been informed of the result, will also be eligible for admission and shall be allowed to appear in the preliminary examination. All such candidates who are declared qualified by the Commission for taking the Combined Competitive (Main) Examination shall have to produce proof of passing such examination with their applications for the main examination failing which such candidates shall not be admitted to the main examination.Explanation. - Candidates who have passed the final professional M. B.B.S or any other Medical Examination but have not completed their internship by the time of submission of their applications for the Combined Competitive (Main) Examination, will be provisionally admitted to the Examination provided they submit along with their application a copy of certificate from the concerned authority of the University/Institution that they had passed the requisite final professional medical examination. In such cases, the candidates will be required to produce at the time of their interview original degree or a certificate from the concerned competent authority of the University/ Institution that they had completed all requirements (including completion of internship) for the award of the Degree :Provided further that in respect of candidate for J&K Police (Gazetted) Service, the candidate should possess the following physical standards also, namely :-
I. For Males :
(a) Height : 165cm
(b) Chest girth minimum : 84cm Expansion 5cm
II. For Females :
(a) Height : 150cm
(b) Chest girth minimum : 79cm Expansion 5cm
III. For candidates from Leh/Kargil
A For Males :    
(i) Height : 160cm
(ii) Chest girth : 79cm Expansion 5cm minimum
B. For Females :    
(i)Height : 145cm
(ii)Chest girth minimum : 74cmExpansion 5cm :
Provided also the candidate(s) already holding a civil post in the State shall submit their application through Head of Office with an advance copy of the application directly to Commission and in case the Commission receives an intimation withholding permission from the employer in respect of a candidate who has applied for, or is appearing in the Combined Competitive Examination, his/her application shall be rejected and candidature cancelled. Such a candidate may, however, be allowed to appear in the examination as fresh candidate subject to the condition that the said candidate is otherwise eligible under rules.Explanation. - The expression "Civil post in the State" mentioned above means a post in any departmental service under the State and includes the posts in the High Court of J&K and J&K State Legislature.
(2)Candidate must pay the fees prescribed in the Commission's notice.
(3)The decision of the Commission as to the eligibility or otherwise of a candidate for admission to the examination shall be final. The candidates applying for the examination should ensure that they fulfil all the eligibility conditions for admission to the Examination. Their admission at all the stages of examination for which they are admitted by the Commission viz. Preliminary Examination, Main (Written) Examination and Personality Test (Interview) will be purely provisional, subject to their satisfying the prescribed eligibility conditions. If on verification at any time before or after the Preliminary Examination, Main (Written) Examination and Personality Test (Interview), it is found that they do not fulfil any of the eligibility conditions, their candidature for the examination will be cancelled by the Commission.
(4)No candidate will be admitted to the Preliminary/ Main Examination unless he holds a certificate of admission for the Examination.
(5)No request for withdrawal of candidature received from a candidate after he has submitted his application will be entertained under any circumstances.