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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(5) in Andhra Pradesh Para Medical Board Rules, 2006

(5)Before passing the order, the board shall issue a notice in the prescribed Form-XVIII for withdrawal of recognition giving an opportunity to the person managing that Institution for making representation within a period of seven (7) days from the date of receipt of the notice.