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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(13) in The Bangalore Metro Railway (General) Rules, 2011

(13)The two portions of the train shall then be worked under the supervision of Rolling Stock Supervisor in Restricted Manual mode, if possible to the nearest depot or siding at a slow speed, if depot is in normal direction of traffic.