Madhya Pradesh High Court
Union Of India Thr vs M/S Gdp Agro And Food Products Pvt. Ltd ... on 22 June, 2018
THE HIGH COURT OF MADHYA PRADESH RP-551-2016 (UNION OF INDIA THR Vs M/S GDP AGRO AND FOOD PRODUCTS PVT. LTD THR) 11 Gwalior, Dated : 22-06-2018 Parties through their counsel. Due to paucity of time. List after one week.
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(SHEEL NAGU) (S. A. DHARMADHIKARI)
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JUDGE JUDGE
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PRINCEE BARAIYA
c=IN, o=HIGH COURT OF M.P. BENCH GWALIOR, ou=HIGH COURT OF M.P. BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=ce88aa5b434891871d72ac984b02d2ddd305c37fea4a35278b8e97535318b1b3, 2.5.4.45=032100D0F478A48FD7DC25F099C9DA098D3B5566338EBC6957DF2AB5F299BB98584011, Pr a serialNumber=b281cc6f9792a1e2420ab0abdd14faa54b9bc4939bd6ae0dc537a866dd5f2d1d, cn=PRINCEE BARAIYA 2018.06.23 10:37:07 +05'30' hy Pj'S/-
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