Section 8(5) in The West Bengal National Volunteer Force Act, 1949
(5)The prescribed authority may, subject to such conditions as may be prescribed,-(a)suspend, discharge, dismiss or remove any volunteer from his office and thereupon the certificate referred to in sub-section (2) shall cease to have effect, or(b)disband any unit constituted under this Act and thereupon every volunteer of such unit shall vacate office.
