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[Cites 0, Cited by 1] [Section 8(5)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(5)(a) in The West Bengal National Volunteer Force Act, 1949

(a)suspend, discharge, dismiss or remove any volunteer from his office and thereupon the certificate referred to in sub-section (2) shall cease to have effect, or