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Rashmi Metaliks Limited vs Union Of India . on 14 December, 2015

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.203                           COURT NO.2                SECTION XVI

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).15869/2015

     (Arising out of impugned final judgment and order dated 24/12/2014
     in MAT No.1970/2014 passed by the High Court of Calcutta)

     RASHMI METALIKS LIMITED & ANR.                                  Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                              Respondent(s)
     (With appln. for permission to file certain additional fact and
     documents) (For final disposal)

     WITH
     SLP(C) No. 19925/2015
     (With Office Report)
     (For final diisposal)

     T.P.(C) Nos.832-854/2015
     (With appln. for stay and Office Report)

     Date : 14/12/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr. Manu Nair,Adv.
                                   Mr. Vishal Nijhawan,Adv.
                                   Mr. S.S. Shroff,Adv.

     For Respondent(s)             Mr.   Maninder Singh,ASG
                                   Mr.   R. Balasubramanian,Adv.
                                   Mr.   Nalin Kohli,Adv.
                                   Mr.   Santosh Kumar,Adv.
                                   Mr.   D.L. Chidananda,Adv
                                   FOR   Mr. Shreekant N. Terdal,Adv.

                                   Mrs. Anjani Aiyagari,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

SLP(C)Nos.15869 & 19925 of 2015 :

Sarita Purohit Date: 2015.12.17 17:32:01 IST

List the matters on 5th January, 2016.

 T.P.(C)Nos.832-854/2015 :

Issue notice by speed post.

Until further orders, the further proceedings in the following cases will remain stayed :

i) AST 312/2012 in WP No.24969(W)/2012 titled as Rashmi Metaliks Ltd. & Anr. Vs. Union of India & Ors.

pending before the Calcutta High Court.

(ii) WP No.2914(W)/2013 titled as Aryavrata Steel Pvt. Ltd. & Anr. Vs. Union of India and Ors. Pending before the Calcutta High Court.

(iii) WP No.2918(W)/2013 titled as M/s. Gagan Ferrotech Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(iv) WP No.3344(W)/2013 titled as M/s. Rashmi Ispat Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(v) WP No.12114(W)/2013 titled as M/s. Ankit Metal and Power Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(vi) WP No.5752(W)/2013 titled as M/s. Mark Steels Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(vii) WP No.5451(W)/2013 titled as Maa Chhinna Mastika Sponge Iron Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(viii) WP No.2879(W)/2013 titled as M/s. M.B. Ispat Corporation Ltd. & Anr. Vs. Union of India and Ors. 2 pending before the Calcutta High Court.

(ix) WP No.22813(W)/2013 titled as Rashmi Cement Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(x) WP No.37095(W)/2013 titled as Haldia Steel Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(xi) WP No.377/2013 titled as Bagadiya Brothers Pvt. Ltd. Vs. Union of India and Ors. pending before the Calcutta High Court.

(xii) WP No.29173(W)/2014 titled as Bagadiya Brothers Pvt. Ltd. Vs. Union of India and Ors. pending before the Calcutta High Court.

(xiii) C.S. No.311/2014 titled as Rashmi Metaliks Ltd. & Ors. Vs. Union of India and Anr. pending before the Calcutta High Court.

(xiv) WP No.26290(W)/2013 titled as Electro Steel Castings Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(xv) WP No.26294(W)/2013 titled as Electro Steel Castings Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(xvi) WP No.7406(W)/2015 titled as Electro Steel Castings Ltd. & Anr. Vs. Union of India and Ors. pending before the Calcutta High Court.

(xvii) WP No.21124/2014 titled as Essar Steel India Ltd. Vs. Union of India and Ors. pending before the High 3 Court at Cuttack.

(xviii) WP No.22818/2014 titled as Essar Steel India Ltd. Vs. Union of India and Ors. pending before the High Court at Cuttack.

(xix) WP No.22943/2013 titled as KIOCL Ltd. Vs. Railway Board & Ors. pending before the High Court at Cuttack.

(xx) WP No.3939/2014 titled as Vishal Sponge Pvt. Ltd. Vs. Union of India and Ors. pending before the High Court at Ranchi.

(xxi) Writ Appeal No.5586/2013 in WP No.532/2012 titled as KIOCL Ltd. Vs. Railway Board & Ors. pending before the High Court of Karnataka.

(xxii) Writ Appeal No.54570/2014 titled as KIOCL Ltd. Vs. Railway Board & Ors. pending before the High Court of Karnataka.

(xxiii) Review Petition bearing No.RVW 44/2015 titled as Rashmi Metaliks Ltd. & Anr. Vs. Union of India & Ors. pending before the Division Bench of the Calcutta High Court.

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar 4