Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(4) in The Gopalpur Port Rules, 1987 (4)Master shall maintain continuing watch on the Port Signal Station and the V. H. F. of the port control or intermittent watches at specific times as may be notified by the Conservator from time to time.
