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State of Odisha - Section

Section 4 in The Gopalpur Port Rules, 1987

4. Allotment of berth.

(1)All vessels within the port shall occupy such berths as may be allotted to them by the Conservator and shall change their berth or remove their vessel from the berth when required by him :Provided that the Conservator may not make an order for changing or vacating the berth already allotted without giving prior notice to the owner of the vessel.
(2)Master of vessels in roads shall not immobilise the main engines of their vessels without specific instructions from the Conservator.
(3)Master shall maintain regular and continuous anchor watches while in the port.
(4)Master shall maintain continuing watch on the Port Signal Station and the V. H. F. of the port control or intermittent watches at specific times as may be notified by the Conservator from time to time.