Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(1) in The Calcutta Metro Railway General Rules, 2000 (1)Trains may be run with single motorman only (in the driving cab) and without conducting motorman in the rear cab in sections and for periods as notified under special instructions.
