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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Jaswinder Singh vs . Nirmala Devi And Ors. on 22 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Jaswinder Singh Vs. Nirmala Devi and ors.

FAO(MVA) No. 133 of 2013 .

22.12.2022 Present: Ms. Heena Chauhan, Advocate, vice counsel, for the appellants.

None for respondents No. 1 to 5.

Mr. Deepak Bhasin, Sr. Advocate, with Mr. Sambhav Bhasin, Advocate, for respondent No.6.

More time sought to comply with order dated 20.10.2022. Appropriate instructions be placed on record on or before next date.

List on 05.01.2023.

( Satyen Vaidya ) Judge 22ndDecember, 2022 (sushma) ::: Downloaded on - 22/12/2022 20:34:03 :::CIS