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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)chains, wire ropes or metal tubes used for the suspension of a scaffold are -
(i)properly and securely fastened to every anchorage point and to the scaffold ledgers of other main supporting members use for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold.