Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 73 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

73. Gear for suspension of scaffold.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)chains, ropes or lifting gears used for suspension of a scaffold are of adequate strength, made of sound material and suitable for the purposes of their use and are maintained in good repairs;
(b)chains, wire ropes or metal tubes used for the suspension of a scaffold are -
(i)properly and securely fastened to every anchorage point and to the scaffold ledgers of other main supporting members use for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold.