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State of Madhya Pradesh - Section

Section 6 in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

6. Collector to arrange for election.

(1)As soon as an area is notified under sub-section (1) of Section 2-B, the Collector of the District shall arrange for the election of the representatives of cotton growers and/or the owners of factories in the manner hereinafter prescribed.
(2)The representative of cotton growers or of owners of factories in any local area notified under sub-section (1) of Section 2-B shall be elected or selected, as the case may be, on or before the 1st June, following the date of the notification.