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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(1)As soon as an area is notified under sub-section (1) of Section 2-B, the Collector of the District shall arrange for the election of the representatives of cotton growers and/or the owners of factories in the manner hereinafter prescribed.