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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(vi) in Madhabdev University Act, 2017

(vi)the end of the bifurcation between Madhabdev College and Madhabdev University and the creation of a single entity shall mean that the Madhabdev University shall have the common logo (Madhabdev College logo), the common flag (Madhabdev College flag), the common Foundation Day, the common holiday list, common Teachers' Association and common Students Union and one prospectus.