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State of Assam - Section

Section 41 in Madhabdev University Act, 2017

41. Functions of Students Advisory Council.

- The functions of the Students' Advisory Council shall be as follows, namely:
(i)to make recommendations to the Executive Council and the Academic Council in the matters affecting the students corporate life of the University in so far as it concerns the students and their co-curricular activities;
(ii)all rules affecting discipline, welfare, sports, library, Management of Hostels, Students Home, extension work, social work, students' health, N.C.C., National Service Scheme, etc., shall be placed before the Students' Advisory Council for its views before any decision is taken by the Executive Council;
(iii)the Vice-Chancellor or any authority of the University may ask for the views of the Students' Advisory Council on any matter concerning the welfare of students;
(iv)the Chairman of the Students' Advisory Council shall be the authority to decide whether a matter does or does not concern the students;
(v)the Students' Advisory Council shall frame its own rules of business and shall submit the same to the Executive Council for consideration and approval;
(vi)the end of the bifurcation between Madhabdev College and Madhabdev University and the creation of a single entity shall mean that the Madhabdev University shall have the common logo (Madhabdev College logo), the common flag (Madhabdev College flag), the common Foundation Day, the common holiday list, common Teachers' Association and common Students Union and one prospectus.