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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(5) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(5)Vaporisers for liquefiable gases shall be indirect heating type or atmospheric heating type. The vaporizers for flammable, toxic and corrosive gases shall be of a type approved by the Chief Controller.