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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(i) in The U.P. (Regulation Of Building Operations) Rules, 1985

(i)the boundaries of the site and in case where the site has been partitioned the boundaries of the portion owned by the applicant and also of the portion owned by others;