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Union of India - Section

Section 27 in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

27. Powers and duties of Secretary.

- Subject to such powers and duties as may be delegated by the Chairman, Vice-Chairman and Executive Director, the Secretary shall,
(1)case all important papers and matters to be presented to the Board as early as practicable;
(2)issue directions as to the method of carrying out the decisions of the Board;
(3)grant receipt on behalf of the Board for all moneys received under the Act;
(4)maintain or cause to be maintained an account of the receipt and expenditure of the Board and also the various registers that may be prescribed for the Board under the Act or these rules;
(5)present an annual draft report on the working of the Board to the Board for approval and submit the report in the form approved by the Board to the Central Government not later than the dates specified from time to time in this behalf by the Central Government for being laid on the table of both Houses of Parliament; and
(6)report to the Executive Director in all administrative matters and in discharge or such other functions as the Executive Director may direct.