Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(6) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984 (6)report to the Executive Director in all administrative matters and in discharge or such other functions as the Executive Director may direct.
