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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(3)(c) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(c)[* * * * * *] [Clause (c) was deemed to have been deleted from 1st October, 1969 by Maharashtra 50 of 1973, Section 2(3)(a).]