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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Gian Singh vs . Sub Divisional Collector Haroli on 20 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Gian Singh vs. Sub Divisional Collector Haroli CMPMO No.393 of 2022 20.07.2023 Present: Mr. Mukul Sharma, Proxy Counsel, for the petitioner.

Mr. Rajan Kahol and Mr. Vishal Panwar, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondents/State.

Since despite there being last opportunity, no rejoinder has been filed, right to file the same stand closed.

Since there is abstain in bar, prayer has been made for adjournment by learned proxy counsel representing the petitioner. Prayer allowed, as not opposed.

List on 21.08.2023.

(Sandeep Sharma) Judge 20th July, 2023 (reena) ::: Downloaded on - 21/07/2023 20:35:44 :::CIS