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Himachal Pradesh High Court

Gian Singh vs . Sub Divisional Collector Haroli on 16 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Gian Singh Vs. Sub Divisional Collector Haroli .

CMPMO No. 393 of 2022 16­06­2023 Present: Mr. Sanjeev Kumar Suri, Advocate for the petitioner.

Mr. Rajan Kahol and Mr. B.C.Verma, Additional Advocates General with Mr. Ravi Chauhan, Mr. Rahul Thakur, Deputy Advocates General, for the respondents.

Last opportunity of two weeks, as prayed for, is granted to the petitioner to file rejoinder, failing which the same shall stand closed.

List on 10.07.2023.

(Sandeep Sharma) Judge June 16, 2023 (guleria) ::: Downloaded on - 16/06/2023 20:35:04 :::CIS