Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Andhra Pradesh - Subsection Section 31(1) in Hyderabad City Police Act, 1348F (1)Any Police Officer empowered in this behalf by the Commissioner of City Police, Hyderabad may arrest without warrant any person for an offence specified in Section 68 of this Act.
