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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(2)It shall come into force,-
(a)at once in the City of Chennai; and
(b)in other urban areas on such dates as the Government may, by notification, appoint; and different dates may be appointed for different urban areas.