Section 10 in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956
10. Salaries of Deputy Chairman and Deputy Speaker.
- [(1)] [Re-numbered by Act 19 of 1974. w.e.f. 27.5.1974] There shall be paid to the Deputy Chairman and to the Deputy Speaker each a salary of [[[forty thousand rupees] [Substituted by Act 18 of 2015 w.e.f. 30.04.2015]]] per mensem.(2)[ There shall be paid to the Deputy Chairman and the Deputy Speaker a conveyance allowance of [equal to the cost of [[one thousand litres] [Inserted by Act 19 of 1974. w.e.f. 27.5.1974]] of petrol] per mensem.]
