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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(2) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(2)[ There shall be paid to the Deputy Chairman and the Deputy Speaker a conveyance allowance of [equal to the cost of [[one thousand litres] [Inserted by Act 19 of 1974. w.e.f. 27.5.1974]] of petrol] per mensem.]