Section 2(1) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013
(1)In these rules, unless the context otherwise requires,-(a)[ "Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Gujarat 2 of 2008), [Substituted by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).](b)"Admission" for the purpose of these rules means admission of candidates in the Bachelor of Engineering and Technology;(c)"Course" means one of the branches of learning in programme which shall include dual degree course and integrated course;(d)"Engineering branch" means various branches of Engineering and technology in the professional educational colleges or institutions of the State;(e)"Engineering Courses" means the Bachelor of Engineering and Technology in the Professional Educational Colleges or Institutions of the State;(f)"Gujarat Board" means the Gujarat Secondary and Higher Secondary Education Board established under section 3 of the Gujarat Secondary and Higher Secondary Education Act, 1972;(g)"Help Centers" means the centre notified by the Admission Committee for facilitation of the candidate for off campus online admission process;(h)"JEE (Main)" means 'Joint Entrance Examination' conducted by JEE Apex Board (JAB), New Delhi for the purpose of admissions to the professional courses (Under graduate Engineering Programmes);(i)"Level" means under-graduate programme in Engineering and Technology in professional educational colleges or institutions of the State;(j)"percentile marks" means the percentile obtained by the candidate by considering the total number of students who have appeared in their respective Board and in the JEE (Main) Examination of corresponding year;(k)"Qualifying Examination" means the Higher Secondary School Certificate Examination, (Standard XII, 10+2 pattern) passed in the Science Stream or equivalent examination;(l)"Sanction intake" means intake sanctioned by the registering or statutory body and/or recognised university;(m)"Supernumerary seats" shall have the meaning assigned to it in clause (II) of section 2 of the Act;(n)"Website" means the official website of the Admission Committee to carry out off campus online admission process.]
