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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(j) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(j)"percentile marks" means the percentile obtained by the candidate by considering the total number of students who have appeared in their respective Board and in the JEE (Main) Examination of corresponding year;