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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(e) in The Coal Mines Regulations, 2011

(e)no person other than the banksman or onsetter shall give any signal unless he is an official of the mine or is authorised in writing by the manager to give signals.