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State of Punjab - Section

Section 104 in The Punjab Capital (Development and Regulation) Building Rules, 1952

104. Automatic flushing.

- No self-acting or automatic flushing apparatus shall be constructed or fixed except with the written permission of the Chief Administrator.[105. Ventilation of the taps. - Where the water closet discharge into a soil pipe which also receives the discharge from another water closet, the trap of the water closet shall be ventilated by a pipe which acts as an antisphonage pipe of an internal diameter of not less than 5 cms.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]Section 3Slop Sinks and Urinal