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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(b)the licensee has parted wholly or partly with the possession or control of the fruit nursery or that he has ceased to run if.