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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(3)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)a window or ventilator or opening of size not less than as specified in note 3 sub-rule (3) of Rule 80.