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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(3) in The M.P. Bhumi Vikas Rules, 1984

(3)Other requirements. - Every room to be used as kitchen shall have,-
(a)unless separately provided in a pantry, means for the washing of kitchen utensils which shall lead directly or through a sink to a grated and trapped connection to the waste pipe;
(b)an impermeable floor;
(c)a flue, if found necessary; and
(d)a window or ventilator or opening of size not less than as specified in note 3 sub-rule (3) of Rule 80.