Bombay High Court
Shikhar Swayamrozgar Seva Sahkari ... vs Nasik Municipal Corporation Through ... on 19 August, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-10
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 14493 OF 2023
In
WRIT PETITION 10357 OF 2023
Shri Bhagur Parisar Mahila Udyog Sahakari ....PETITIONER
Sanstha Limited
V/S
Nashik Municipal Corporation Thru Municipal....RESPONDENT
Commissioner And Ors WITH WRIT PETITION NO. 4992 OF 2022 Shikhar Swayamrozgar Seva Sahkari Sanstha ....PETITIONER Maryadit , Nashik And Anr V/S Nasik Municipal Corporation Through The ....RESPONDENT Municipal Commissioner And Ors WITH WRIT PETITION NO. 4996 OF 2022 Uddist Mahila Bahuuddeshiy Sahkari Sanstha ....PETITIONER And Anr V/S Nasik Municipal Corporation Thru The ....RESPONDENT Municipal Commissioner And Ors WITH WRIT PETITION NO. 10357 OF 2023 Page 1/6 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:17:29 ::: Shri Bhagur Parisar Mahila Udyog Sahakari ....PETITIONER Sanstha Limited V/S Nashik Municipal Corporation And Ors ....RESPONDENT WITH WRIT PETITION NO. 5252 OF 2022 Shri Swami Samartha Swayam Rojagar Mahila ....PETITIONER Seva Sahakari Sanstha Limited Thr. Chairman V/S Nashik Municipal Corporation Thr. Municipal....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6351 OF 2022 Shivamudra Magaswargiya Swayam Rojgar ....PETITIONER Sewa Sanstha V/S Nashik Municipal Corporation And Ors ....RESPONDENT WITH WRIT PETITION NO. 6889 OF 2022 Shivamudra Magaswargiya Swayama Rojgar ....PETITIONER Sewa Sanstha Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6890 OF 2022 Avajinath Mahila Vikas Bachat Gat ....PETITIONER Page 2/6 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:17:29 ::: V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6888 OF 2022 Uddist Mahila Bahuuddeshiya Sahkari Sanstha ....PETITIONER Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6886 OF 2022 Swami Samartha Swayam Rojgar Mahila Seva ....PETITIONER Sahakari Sanstha Ltd. Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 5094 OF 2022 Siddhi Enterprises Thr. Chairperson Siddhant ....PETITIONER Staish Amale V/S Nashik Municipal Corporation Thr Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6885 OF 2022 Shri Bhagur Parisar Mahila Udyog Sahakari Page 3/6 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:17:29 ::: Sanstha Limited Thr. Chaiperson V/S Nashik Municipal Corporation Thr. Municipal....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6891 OF 2022 Siddhi Enterprises Thr Its Chairperson ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 4977 OF 2022 Swami Vivekanand Samajik Shaishanik Sanstha....PETITIONER , Nifad And Anr V/S Nasik Municipal Corporation Through The ....RESPONDENT Municipal Commissoner And Ors WITH WRIT PETITION NO. 6887 OF 2022 Shikar Swayamrozgar Seva Sahkari Sanstha ....PETITIONER Maryadit Nashik Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION STAMP NO. 3080 OF 2022 Avajinath Mahila Vikas Bachat Gat And Anr ....PETITIONER Page 4/6 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:17:29 ::: V/S Nasik Municipal Corporation Thr The Municipal ....RESPONDENT Commissioner And Ors Mr. Kartikeya Bahadur a/w. Kaustubh R Gidh for Petitioner in WP/10357/2023 and Applicant in IA/14493/2023,IA/10273/2022,IA/14493/2023,IA/17700/2022,I A/10281/2022,IA/10277/2022,IA/2325/2023. Mr. Maineel Vashi i/b. M/P. Vashi & Associates, for Petitioner in WP/4977/2022,WP/4992/2022,WP/4496/2022 & WP(St.)/3080/2022.
Mr. Subhash V, Gutte, for Respondent No.1 in WP/6351/2022,WP/6885/2022, WP/6886/2022, WP/6887/2022, WP/6888/2022, WP/6889/2022,WP/6890/2022 & WP/6891/2022.
Mr. Rohit Sakhade, for Respondent Nos.1 & 2 in WP/5252/2022, WP/10357/2023 & WP/5094/2022 and R.No.1 in WP/4992/2022,WP/4977/2022,WP/3080/2022 & WP/4996/2022.
Ms. Sayali Gutte, for Respondents in IA/2325/2023 in WP/6885/2022.
Mr. Rahul Motkar a/w. Ms. Manasi Pawar, for R.No.22 in IA/2325/2023 in WP/6885/2022. Sachin Gite, for R.Nos. 18 & 19 in IA/2325/2023. Mr. P.P. Kakade, a/w. Mr. O.A. Chandurkar, Addl. G.P. a/w. Mrs. R.A. Salunkhe, AGP for the State/ CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 19th August, 2024 Page 5/6 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:17:29 ::: P.C. :
At the request of learned counsel for the Petitioner(s) , stand over to 24/09/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:17:29 :::