Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(2)(a) in Kerala Sports Act, 2000 (a)co-ordinate the activities of the Corporation Sports Council, Municipal Sports Council, Town Sports Council, Block Sports Council, Village Sports Council and other registered sports organizations in the district;