(2)Without prejudice to the generality of the functions referred to in sub-section(1), the District Sports Council may perform all or any of the following functions, namely:-(a)co-ordinate the activities of the Corporation Sports Council, Municipal Sports Council, Town Sports Council, Block Sports Council, Village Sports Council and other registered sports organizations in the district;(b)organize sporting events or competitions or tournaments within the district;(c)perform such other functions as the State Sports Council may specify by regulations.
