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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(1) in Mizoram (Finance and Accounts Service) Rules, 1991

(1)Save as provided in Rules 6 and 14, appointment to the service against 75% of the substantive vacancies in the Junior Grade which may occur from time to time in the authorised permanent strength of the service shall be made through a departmental examination in the manner specified herein below.