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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Assam - Subsection

Section 99(a) in The Assam Excise Rules, 2016

(a)All bottles containing liquor compounded or blended in India for sale must be labeled as having been so compounded or blended in India and labels must specify the nature of the liquor contained therein, i.e. whether it is whisky, brandy, gin or rum, the name of the district where it is bottled and the country of origin and the strength of the liquor.