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State of Assam - Section

Section 99 in The Assam Excise Rules, 2016

99. Particulars to be shown on labels.

(a)All bottles containing liquor compounded or blended in India for sale must be labeled as having been so compounded or blended in India and labels must specify the nature of the liquor contained therein, i.e. whether it is whisky, brandy, gin or rum, the name of the district where it is bottled and the country of origin and the strength of the liquor.
(b)The Foreign liquor to be sold should contain the statutory warning and invariably printed in the label of each bottle.