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State of Jammu-Kashmir - Section

Section 19 in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

19. Preparation and submission of programme.

(1)In each year, on such date as may be fixed by the Government, the Board shall prepare and forward to the Government a programme of work.
(2)The programme shall contain-
(a)particulars of the schemes which the Board proposes to execute whether in part or whole during the next year ;
(b)particulars of any work or undertaking which the Board proposes to execute during the next year for the purpose of carrying out its functions under this Act ; and
(c)such other particulars as may be prescribed.