Section 19(2)(b) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(b) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(b)particulars of any work or undertaking which the Board proposes to execute during the next year for the purpose of carrying out its functions under this Act ; and

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State of Jammu-Kashmir - Subsection

Section 19(2)(b) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965