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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(ii) in Bihar Targeted Public Distribution System (Control) Order, 2016

(ii)If there is no suitable scheduled tribe applicant for the fair price shop reserved for scheduled tribe candidate, it shall be filled up by a scheduled castes applicant and if there is no suitable applicant for the fair price shop reserved for extremely Backward Classes candidate, it shall be filled up by a backward class candidate or vice versa.