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State of Bihar - Section

Section 6 in Bihar Targeted Public Distribution System (Control) Order, 2016

6. Reservation.

- (i) The reservation in vacancies of the fair price shops on the date of commencement of this Order shall be as follows:-
Scheduled Caste 16 (sixteen) percent
Scheduled Tribe Caste 01 (one) percent
Extremely Backward Classes 18 (eighteen) percent
Backward Classes 12 (twelve) percent
Women belonging to Backward Classes - 03 (three) percent
(ii)If there is no suitable scheduled tribe applicant for the fair price shop reserved for scheduled tribe candidate, it shall be filled up by a scheduled castes applicant and if there is no suitable applicant for the fair price shop reserved for extremely Backward Classes candidate, it shall be filled up by a backward class candidate or vice versa.
(iii)The handicapped persons shall be given reservation in accordance with the General Administration Department's provisions related to the reservation for the handicapped persons in appointments.
(iv)Women belonging to backward classes, extremely backward classes, scheduled tribes and scheduled castes shall be treated to be included in Women of Backward Classes.